Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(13) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (13)All words and expressions defined In the Act, but not defined in these Rules, shall have the same meaning as assigned to them in the Act.
