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State of Madhya Pradesh - Section

Section 17 in The M.P. Extension of Laws Act, 1958

17. The Usurious Loans Act, 1918 (X of 1918)

Section 1. - In sub-section (2), after "Part 'B' States" add "other than the Madhya Bharat and Sironj regions of the State of Madhya Pradesh."