Himachal Pradesh High Court
Sunil Kumar vs . Hpsebl & Ors. on 4 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Sunil Kumar Vs. HPSEBL & Ors.
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CWP No.8346/202104.04.2022 Present: Mr. Vinod Thakur, Advocate, for the petitioner.
Ms. Ruma Kaushik, Advocate, for respondent No.1.
Steps for the service of respondents No.2 to 4 be taken within three weeks.
meanwhile. List thereafter.
r to Reply on behalf of respondent No.1 be filed in the ( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 04th April, 2022(Rohit/vs) ::: Downloaded on - 04/04/2022 20:12:13 :::CIS