Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(xxii) in Biju Patnaik University of Technology Act, 2002

(xxii)to institute and establish Professorships. Readerships, Lecturerships and any other teaching and research posts required by the University and to appoint persons to such posts; and