Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 29 in Rajasthan State Human Rights Commission (Procedure) Regulations, 2001

29. Consignment of Records.

- Records of all cases finally disposed of shall be consigned to the Record section after completing the entries in the register in Form-H.