Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(i) in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018 (i)"dump sites" means a land utilised by local body for disposal of solid waste without following the principles of sanitary land filling;
