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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(2)(i) in Rajasthan Co-operative Societies Rules, 2003

(i)Contribution, if any, to be made to any sinking fund or guarantee fund constituted under the provisions of the Act, these rules or bye-laws of the society for ensuring due fulfillment of guarantee given by the Government in respect of loans raised by the society.