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Patna High Court - Orders

Md.Ismail Ansari & Ors vs The State Of Bihar & Ors on 24 February, 2015

Author: Shivaji Pandey

Bench: Shivaji Pandey

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.2571 of 1999
                     ======================================================
                     Md.Ismail Ansari & Ors
                                                                          .... .... Petitioner/s
                                                       Versus
                     The State of Bihar & Ors
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr. /Mrs.Sheema Ali Khan
                                                  Mr. S.Ashfaque Ahmad

                     For the Respondent/s     :    Mr. (Sc9)
                                                   Mr. (Gp4)

                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

6       24-02-2015

No one appears on behalf of the petitioners nor for the State.

Let this case be listed under the heading "for Judgment" on 27.2.2015.

(Shivaji Pandey, J) AnilKrSinha/-

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