Patna High Court - Orders
Md.Ismail Ansari & Ors vs The State Of Bihar & Ors on 24 February, 2015
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.2571 of 1999
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Md.Ismail Ansari & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. /Mrs.Sheema Ali Khan
Mr. S.Ashfaque Ahmad
For the Respondent/s : Mr. (Sc9)
Mr. (Gp4)
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
6 24-02-2015No one appears on behalf of the petitioners nor for the State.
Let this case be listed under the heading "for Judgment" on 27.2.2015.
(Shivaji Pandey, J) AnilKrSinha/-
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