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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1)(ii) in Tamil Nadu Artists Social Security and Welfare Scheme, 2006

(ii)if the son or daughter of the applicant is studying in regular postgraduate course, for every academic year of the course, an assistance of Rs.2,000 (Rupees two thousand only):