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State of Gujarat - Section

Section 12 in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

12. Prohibition of capitation fee.

- No capitation fee shall be charged or collected by or on behalf of an unaided professional educational college or institution or by any person who is in charge of or is responsible for the management of such college or institution from or in relation to any student in consideration of his admission to or continuance in, any professional course in such college or institution.