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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1)(xxvii) in Bhakta Kavi Narsinh Mehta University Act, 2015

(xxvii)to exercise all the powers of the University not provided for in this Act or the Statutes and all other powers which are requisite to give effect to the provisions of this Act or the Statutes.