Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 28 in Himachal Pradesh Shops and Commercial Establishments Act, 1969

28. Prohibition of employment of children.

- No child who has not completed the age of fourteen years shall be employed in any establishment.