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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1) in West Bengal Municipal Corporation Act, 2006

(1)There shall be a Mayor-in-Council consisting of the Mayor, the Deputy Mayor and such number of other elected members of the Corporation [***] [Omitted ', not exceeding seven,' by West Bengal Act No. 17 of 2016, dated 20.1.2017.]as the State Government may from time to time determine.