Section 2 in The Orissa Cement Control Order, 1973
2. Definitions.
- In this Order, unless the context otherwise requires-(a)"Cement" means any variety of cement manufactured in India, and includes Portland pozzalana cement, oil well cement, waterproof (Hydrophotobic) cement, blast furnace slag cement, rapid hardening cement and low heat cement, but does not include white and coloured cement [other than (high strength ordinary Portland cement)] [Substituted vide S.R.O. No. 408 dated 1.7.1982.](b)"Controller" Means the Controller of Supplies appointed by the Government,(c)"Form" means a form appended to this Order;(d)"Government" means the Government of the State of Orissa;(e)"Institution" means any Company, Corporation or Society registered under the Companies Act, 1956, Societies Registration Act, 1860 or the Orissa Co-operative Societies Act, 1962, any office or organisation of Government, a Public Sector Undertaking, Local Authority, Statutory Body, Industrial Undertaking, a religious, cultural, charitable or educational institution and such other institution;(ee)[ "Levy cement" means the cement requisitioned by the Central Government from the cement producers of India under Section 18-A of the Industries (Development and Regulation) Act, 1951 (65 of 1951). [Inserted vide S.R.O. Notification No. 408 dated 1.7.1982-Published in Orissa Gazette Extraordinary No. 1065 of 1982.]Explanation - The word "cement" wherever it occurs in this Order, will mean levy cement only.](f)"Licensing authority" means the Controller or any other officer of the State Government empowered by him in writing to perform all or any of the functions of the Licensing Authority under this Order;(g)"Offer for Sale" includes an intimation by a person or a proposal by him for sale of any cement made by the publication of a price list, by exposing the cement for sale indicating the price, by furnishing of quotation, or otherwise howsoever;(h)"Stockist" means a person who holds a licence under the Order to deal in cement for the purpose of selling to a consumer.
