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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(iii) in The Faridabad Complex Water-Supply Bye-laws

(iii)Such application shall be accompanied by the specification a site plan, drawn to the scale of not less than one inch to eight feet, building plan and section clearly and indelibly made in ink on a durable material and drawn to a scale of not less than one centimetre to a metre showing the nearest city supply Main from which the connection is applied for and the positions of the required tap or taps, alignment of pipe lines, positions of all stop taps, cisterns, flushing cisterns, sinks, hot water boilers and other fittings.