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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)The identity of Sources and agents supplying secret information to the Anti Terrorist Squad shall not be disclosed under the provision of Police Manual Rule 710 (b). Raids upon secret information shall also necessitate protection from exposure of the informant under the provision of Police Manual Rule 165 (a).