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[Cites 0, Cited by 1] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(5) in Sree Sankaracharya University of Sanskrit Act, 1994

(5)The head of an Academic department shall be responsible to the Dean of the faculty to which the department belongs for the proper organization and working of the department and shall exercise immediate supervisory and disciplinary control over the teaching and non-teaching staff of the department.