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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(2)(d) in The Himachal Pradesh Lokayukta Act, 2014

(d)other matters for which the Lokayukta shall have the powers of a civil court under clause (vi) of sub-section (1) of section 22;