Allahabad High Court
Km. Priti Gumber vs Jitendra Kumar Tayal & Others on 25 February, 2016
Author: Sudhir Agarwal
Bench: Sudhir Agarwal, Rakesh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 3574 of 2004 Appellant :- Km. Priti Gumber Respondent :- Jitendra Kumar Tayal & Others Counsel for Appellant :- Rajeev Chaddha Counsel for Respondent :- Bhartendu Pathak Hon'ble Sudhir Agarwal,J.
Hon'ble Rakesh Srivastava,J.
1. Steps taken.
2. Office shall verify and proceed accordingly.
Order Date :- 25.2.2016 deepak