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Allahabad High Court

Km. Priti Gumber vs Jitendra Kumar Tayal & Others on 25 February, 2016

Author: Sudhir Agarwal

Bench: Sudhir Agarwal, Rakesh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3574 of 2004
 

 
Appellant :- Km. Priti Gumber
 
Respondent :- Jitendra Kumar Tayal & Others
 
Counsel for Appellant :- Rajeev Chaddha
 
Counsel for Respondent :- Bhartendu Pathak
 

 
Hon'ble Sudhir Agarwal,J.
 

Hon'ble Rakesh Srivastava,J.

1. Steps taken.

2. Office shall verify and proceed accordingly.

Order Date :- 25.2.2016 deepak