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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(d) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

(d)"CAF" means the Common Application Form generated online through the Single Window System under applicable Acts, Rules, Policies, Schemes or Orders notified by the State Government;