Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act] Union of India - Subsection Section 49(2)(viii) in The Gas Cylinders Rules, 2016 (viii)organizational set up of the applicant with specific reference to qualifications and experience of the personnel engaged in the manufacture of cylinder, valve and LPG regulator;