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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)The Board may pass any order on the appeal either allowing or rejecting the appeal recording the reasons therefore. In a case of appeal against the order of the market committee, the Board may, for sufficient reasons to be recorded in writing, pass orders staying the operation of the order appealed against, pending disposal of the appeal.