Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 266(2)] [Section 266] [Entire Act]

Union of India - Subsection

Section 266(2)(d) in The Income Tax Act, 2025

(d)any relief of tax or deduction of tax claimed under section 159(1) or 160 on account of tax paid in a country outside India;