Rajasthan High Court - Jodhpur
Umed Singh vs State Of Raj. & Ors on 10 March, 2010
Author: Prakash Tatia
Bench: Prakash Tatia
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
::::
JUDGMENT
1 SBCWP NO 6132/2008 VINOD KUMAR YADAV STATE & ORS. 2 SBCWP NO 6541/2008 SANGEETA SHRIVASTAVA STATE & ORS. 3 SBCWP NO 6601/2008 PRAVEEN YADAV STATE & ORS. 4 SBCWP NO 6630/2008 SANTOSH KUMAR STATE & ORS. 5 SBCWP NO 6654/2008 USHA RANI STATE & ORS.
6 SBCWP NO 6773/2008 KOJARAM CHOUDHARY STATE & ORS. 7 SBCWP NO 6774/2008 DEVENDRA SINGH STATE & ORS. 8 SBCWP NO 6938/2008 PANKAJ JAIN STATE & ORS. 9 SBCWP NO 6992/2008 SHAMSHEER AHMED STATE & ORS. 10 SBCWP NO 7031/2008 SMT. JAYA KALAL STATE & ORS. 11 SBCWP NO 7142/2008 SMT. GAYATRI PANDIYA STATE & ORS. 12 SBCWP NO 7329/2008 VISHNA RAM PANWAR STATE & ORS. 13 SBCWP NO 8368/2008 RAM GOPAL DUDI STATE & ORS. 14 SBCWP NO 8645/2008 RAMESH KUMAR DABI STATE & ORS. 15 SBCWP NO 8646/2008 NARAYAN DAS STATE & ORS. 16 SBCWP NO 9283/2008 JAI PRAKASH STATE & ORS. 17 SBCWP NO 314/2009 CHHAIL SINGH RANAWAT STATE & ORS. 18 SBCWP NO 1938/2009 SMT. KAMALA KANWAR STATE & ORS. 19 SBCWP NO 10051/2009 DEVI LAL STATE & ORS. 20 SBCWP NO 10377/2009 ROOPINDER SINGH STATE & ORS. 21 SBCWP NO 11769/2009 MAHENDRA SINGH CHUNDAWAT STATE & ORS. 22 SBCWP NO 976/2010 UMED SINGH STATE & ORS. 23 SBCWP NO 988/2010 HAJARI RAM PUROHIT STATE & ORS. 24 SBCWP NO 1104/2010 PRAHLAD GARG STATE & ORS. 25 SBCWP NO 1171/2010 VAGARAM STATE & ORS.
26 SBCWP NO 1172/2010 VEER SINGH STATE & ORS. 27 SBCWP NO 1177/2010 MANCHHA RAM STATE & ORS. 28 SBCWP NO 1315/2010 MANOHAR SINGH BHAYAL & STATE & ORS.
ORS.
29 SBCWP NO 1366/2010 MAHIPAL SINGH SOLANKI STATE & ORS. 30 SBCWP NO 1372/2010 SHRAWAN SINGH & ORS. STATE & ORS. 31 SBCWP NO 1395/2010 MAHENDRA SINGH STATE & ORS. 32 SBCWP NO 1414/2010 MUKESH KUMAR STATE & ORS. 33 SBCWP NO 1445/2010 VIKRAM SINGH MERTIA STATE & ORS. 34 SBCWP NO 1446/2010 PRAVEEN KUMAR DAVE STATE & ORS. 35 SBCWP NO 1448/2010 DINESH KUMAR SWAMI STATE & ORS. 36 SBCWP NO 1455/2010 RAJESH PAL STATE & ORS. 37 SBCWP NO 1458/2010 MUKESH KUMAR SHARMA STATE & ORS. 38 SBCWP NO 1459/2010 BABU LAL REGAR STATE & ORS. 39 SBCWP NO 1461/2010 MANGA RAM STATE & ORS. 40 SBCWP NO 1464/2010 SATYANARAYAN STATE & ORS. 41 SBCWP NO 1466/2010 BHANWAR SINGH SISODIYA STATE & ORS. 42 SBCWP NO 1469/2010 HARISH CHANDRA BUNKER STATE & ORS. 43 SBCWP NO 1470/2010 LALIT KUMAR DAVE STATE & ORS. 44 SBCWP NO 1471/2010 GOTAMLAL TABIYAR STATE & ORS. 45 SBCWP NO 1472/2010 VIPUL DAVE STATE & ORS. 46 SBCWP NO 1473/2010 LALIT JAIN STATE & ORS.
247 SBCWP NO 1474/2010 SHIV DAN SINGH STATE & ORS. 48 SBCWP NO 1476/2010 RAM KISHORE VYAS STATE & ORS. 49 SBCWP NO 1477/2010 RENUKA KUMARI SHUKLA STATE & ORS. 50 SBCWP NO 1484/2010 SANWALA RAM STATE & ORS. 51 SBCWP NO 1485/2010 ISHWAR SINGH DEORA & ORS. STATE & ORS. 52 SBCWP NO 1486/2010 RAKESH PARASHAR & ANR. STATE & ORS. 53 SBCWP NO 1487/2010 SUKH RAM KUMHAR STATE & ORS. 54 SBCWP NO 1488/2010 RAMAN PATEL STATE & ORS. 55 SBCWP NO 1489/2010 LOKESH JOSHI STATE & ORS. 56 SBCWP NO 1490/2010 DEEPAK PANDYA STATE & ORS. 57 SBCWP NO 1491/2010 NIRAJ DAVE STATE & ORS. 58 SBCWP NO 1492/2010 AYYUB KHAN PATHAN STATE & ORS. 59 SBCWP NO 1493/2010 RATAN LAL KHAT STATE & ORS. 60 SBCWP NO 1494/2010 RAJENDRA PRASAD STATE & ORS. 61 SBCWP NO 1495/2010 DEVI LAL PANCHAL STATE & ORS. 62 SBCWP NO 1496/2010 KACHRULAL DAMO STATE & ORS. 63 SBCWP NO 1497/2010 DILHAR SINGH STATE & ORS. 64 SBCWP NO 1498/2010 MAHI;PAL PANCHORI STATE & ORS. 65 SBCWP NO 1499/2010 SHANTILAL SINGAD STATE & ORS. 66 SBCWP NO 1503/2010 SMT. SHANTA MEENA & ORS STATE & ORS. 67 SBCWP NO 1504/2010 AMRIT LAL KHAT STATE & ORS. 68 SBCWP NO 1506/2010 NILESH GANDHI STATE & ORS. 69 SBCWP NO 1507/2010 PADAM SINGH STATE & ORS. 70 SBCWP NO 1508/2010 NARENDRA SINGH DEORA STATE & ORS. 71 SBCWP NO 1509/2010 SHARMILA JAIN STATE & ORS. 72 SBCWP NO 1513/2010 SUNIL VYAS STATE & ORS. 73 SBCWP NO 1514/2010 ARUN AGRAWAL STATE & ORS. 74 SBCWP NO 1515/2010 MOHAN LAL DAMOR STATE & ORS. 75 SBCWP NO 1516/2010 YAHAIYA KHAN PATHAN STATE & ORS. 76 SBCWP NO 1517/2010 SUDHIR JAIN STATE & ORS. 77 SBCWP NO 1518/2010 BHADUR SINGH STATE & ORS. 78 SBCWP NO 1519/2010 SMT.REKHA DEVI STATE & ORS. 79 SBCWP NO 1520/2010 CHANDRA SHEKAHR PUROHIT STATE & ORS. 80 SBCWP NO 1521/2010 SANJAY KUMAR PUROHIT STATE & ORS. 81 SBCWP NO 1522/2010 LALI T KUMAR VYAS STATE & ORS. 82 SBCWP NO 1523/2010 KAILASH KUMAR CHOBISA STATE & ORS. 83 SBCWP NO 1524/2010 SATYA NARAYAN SHARMA STATE & ORS. 84 SBCWP NO 1525/2010 MASTAN SINGH STATE & ORS. 85 SBCWP NO 1526/2010 HET RAM STATE & ORS.
86 SBCWP NO 1527/2010 MAHENDRA SINGH & ANR STATE & ORS. 87 SBCWP NO 1528/2010 RAM SUKH & ANR. STATE & ORS. 88 SBCWP NO 1529/2010 SINGH ALKA BAHADUR STATE & ORS. 89 SBCWP NO 1531/2010 PEMA RAM STATE & ORS.
90 SBCWP NO 1533/2010 SMT.PIMPAL SONI STATE & ORS. 91 SBCWP NO 1534/2010 DHEERAJ MAL PANDA AND ORS STATE & ORS. 92 SBCWP NO 1552/2010 SUNIL KUMAR &ORS. STATE & ORS. 93 SBCWP NO 1553/2010 JEEVAN LAL MENARIYA & ORS. STATE & ORS. 94 SBCWP NO 1556/2010 RAGHUVEER SINGH SISODIYA STATE & ORS. 95 SBCWP NO 1558/2010 RAJENDRA KUMAR JINGAR STATE & ORS. 96 SBCWP NO 1565/2010 VIPIN KUMAR UPADHAYAYA & STATE & ORS.
ANR 97 SBCWP NO 1566/2010 SACHIN JAIN & ANR STATE & ORS. 98 SBCWP NO 1567/2010 PRAKASH KALAL & ANR. STATE & ORS.
399 SBCWP NO 1568/2010 SMT. INDRA BISHNOI & ORS STATE & ORS. 100 SBCWP NO 1569/2010 MISS.PRAVEEN LATA CHHABRA STATE & ORS. 101 SBCWP NO 1573/2010 SUDHARSHNA ACHARYA STATE & ORS. 102 SBCWP NO 1575/2010 MUKESH KUMAR STATE & ORS. 103 SBCWP NO 1576/2010 DAYALAL BHATT STATE & ORS. 104 SBCWP NO 1577/2010 GUMAN SINGH RAWAL & ANR. STATE & ORS. 105 SBCWP NO 1578/2010 JAGDISHCHANDRA STATE & ORS. 106 SBCWP NO 1579/2010 MURLIDHAR PAYAK STATE & ORS. 107 SBCWP NO 1580/2010 HANIF KHAN & ORS. STATE & ORS. 108 SBCWP NO 1581/2010 ARJUN SINGH JODHA STATE & ORS. 109 SBCWP NO 1585/2010 DEVA RAM STATE & ORS. 110 SBCWP NO 1586/2010 KAN SINGH TANWAR STATE & ORS. 111 SBCWP NO 1587/2010 VIKRAM JOSHI STATE & ORS. 112 SBCWP NO 1588/2010 MANOJ SHARMA STATE & ORS. 113 SBCWP NO 1589/2010 RAJIV SHAH STATE & ORS. 114 SBCWP NO 1592/2010 RAJANI BUBBER STATE & ORS. 115 SBCWP NO 1593/2010 PRAHLAD VAISHNAV STATE & ORS. 116 SBCWP NO 1594/2010 RAJESH SHARMA @ RAJESH STATE & ORS.
KUMAR SHARMA 117 SBCWP NO 1595/2010 KAUSHIK DWIVEDI STATE & ORS. 118 SBCWP NO 1596/2010 JAYESH JANI STATE & ORS. 119 SBCWP NO 1599/2010 SUNITA STATE & ORS.
120 SBCWP NO 1600/2010 RAJ KUMARI ARORA STATE & ORS. 121 SBCWP NO 1601/2010 JAGDISH RAM STATE & ORS. 122 SBCWP NO 1603/2010 KHET SINGH STATE & ORS. 123 SBCWP NO 1635/2010 SMT. PARKASH KAUR STATE & ORS. 124 SBCWP NO 1641/2010 MOHAN LAL DAMOR STATE & ORS. 125 SBCWP NO 1643/2010 BHARAT SINGH KATARA STATE & ORS. 126 SBCWP NO 1644/2010 KAMALASHANKAR DAMOR STATE & ORS. 127 SBCWP NO 1669/2010 VALA RAM PRAJAPAT & ORS STATE & ORS. 128 SBCWP NO 1671/2010 PUNAM CHAND STATE & ORS. 129 SBCWP NO 1691/2010 PREM CHAND LABANA STATE & ORS. 130 SBCWP NO 1708/2010 MEERA GODARA STATE & ORS. 131 SBCWP NO 1709/2010 HARISH KUMAR STATE & ORS. 132 SBCWP NO 1742/2010 RICHHPAL STATE & ORS. 133 SBCWP NO 1779/2010 SANTOSH KUMAR STATE & ORS. 134 SBCWP NO 1780/2010 HETRAM NAI STATE & ORS. 135 SBCWP NO 1781/2010 DEVKARAN & ORS STATE & ORS. 136 SBCWP NO 1782/2010 SURENDRA KUMAR STATE & ORS. 137 SBCWP NO 1783/2010 RAMNIWASH DUKIA STATE & ORS. 138 SBCWP NO 1802/2010 HEMANT TRIVEDI STATE & ORS. 139 SBCWP NO 1804/2010 DILIP MEHTA STATE & ORS. 140 SBCWP NO 1805/2010 SMT. NISHA VYAS STATE & ORS. 141 SBCWP NO 1811/2010 MAHIPAL SINGH RATHORE STATE & ORS. 142 SBCWP NO 1823/2010 BABU LAL NAYAK STATE & ORS. 143 SBCWP NO 1824/2010 NATHU SINGH NARUKA & ORS STATE & ORS. 144 SBCWP NO 1826/2010 LALA RAM STATE & ORS. 145 SBCWP NO 1871/2010 MOOL CHAND STATE & ORS. 146 SBCWP NO 1884/2010 SAWANTA RAM STATE & ORS. 147 SBCWP NO 1885/2010 RAMPAL STATE & ORS.
148 SBCWP NO 1886/2010 SITA RAM STATE & ORS. 149 SBCWP NO 1887/2010 CHHOTA RAM STATE & ORS. 150 SBCWP NO 1888/2010 RAJANI JOSHI STATE & ORS.
4151 SBCWP NO 1909/2010 PEERA RAM & ORS. STATE & ORS. 152 SBCWP NO 1912/2010 ANIL KUMAR SHARMA STATE & ORS. 153 SBCWP NO 1913/2010 PARMESHWAR SINGH STATE & ORS. 154 SBCWP NO 1914/2010 CHANDRA SINGH LAKHAWAT STATE & ORS. 155 SBCWP NO 1915/2010 MANSA RAM STATE & ORS. 156 SBCWP NO 1916/2010 BABU LAL SHARMA & ORS. STATE & ORS. 157 SBCWP NO 1917/2010 DALURAM SEJU STATE & ORS. 158 SBCWP NO 1918/2010 BHANWAR SINGH CHUNDAWAT & STATE & ORS.
ORS 159 SBCWP NO 1919/2010 JITENDRA KUMAR MEHTA STATE & ORS. 160 SBCWP NO 1920/2010 RAJENDRA KUMAR CHOUBISA STATE & ORS. 161 SBCWP NO 1922/2010 SMT. SANGEETA VAISHNAV STATE & ORS. 162 SBCWP NO 1923/2010 KRISHNA KUMAR STATE & ORS. 163 SBCWP NO 1924/2010 NARESH KUMAR CHOUBISA STATE & ORS. 164 SBCWP NO 1925/2010 UMESH CHALANA STATE & ORS. 165 SBCWP NO 1928/2010 URMILA STATE & ORS.
166 SBCWP NO 1931/2010 SMT. SURYAKANTA DAVE STATE & ORS. 167 SBCWP NO 1932/2010 JASWANT KUMAR PANDOR STATE & ORS. 168 SBCWP NO 1935/2010 MANJU ARORA STATE & ORS. 169 SBCWP NO 1937/2010 MANSUKH SHRIMALI STATE & ORS. 170 SBCWP NO 1938/2010 SATYA NARAYAN SEN STATE & ORS. 171 SBCWP NO 1944/2010 GIRDHARI LAL SADH STATE & ORS. 172 SBCWP NO 1945/2010 ABHILASH SHARMA STATE & ORS. 173 SBCWP NO 1946/2010 SMT. BALJEET BAGGA STATE & ORS. 174 SBCWP NO 1949/2010 SEEMA STATE & ORS.
175 SBCWP NO 1950/2010 PURNIMA NARANIYA STATE & ORS. 176 SBCWP NO 1951/2010 SUBHASH SINGH STATE & ORS. 177 SBCWP NO 1952/2010 VAKHAT RAM ASODA STATE & ORS. 178 SBCWP NO 1971/2010 ROOP SINGH CHAMPAWAT STATE & ORS. 179 SBCWP NO 1972/2010 MS. ITA GEHLOT STATE & ORS. 180 SBCWP NO 1977/2010 KANIZA STATE & ORS.
181 SBCWP NO 1978/2010 KESA RAM STATE & ORS. 182 SBCWP NO 1979/2010 REWANT RAM STATE & ORS. 183 SBCWP NO 1980/2010 SHIV SHANKAR MEGHWAL STATE & ORS. 184 SBCWP NO 1981/2010 ABDUL WAHID STATE & ORS. 185 SBCWP NO 1991/2010 SUBHKARAN SHARMA STATE & ORS. 186 SBCWP NO 1992/2010 DAI RAM STATE & ORS.
187 SBCWP NO 1993/2010 AMAR SINGH STATE & ORS. 188 SBCWP NO 1996/2010 MAHAVEER SINGH STATE & ORS. 189 SBCWP NO 1999/2010 SMT. SAROJ STATE & ORS. 190 SBCWP NO 2000/2010 BANSHI LAL STATE & ORS. 191 SBCWP NO 2002/2010 HANUTARAM MEGHWAL STATE & ORS. 192 SBCWP NO 2010/2010 CHARAN SINGH STATE & ORS. 193 SBCWP NO 2011/2010 ARVIND KUMAR GARASIYA STATE & ORS. 194 SBCWP NO 2012/2010 SUNITA SHARMA STATE & ORS. 195 SBCWP NO 2013/2010 DAMI & ANR STATE & ORS. 196 SBCWP NO 2014/2010 NAVNEET KUMAR VISHVKARMA STATE & ORS. 197 SBCWP NO 2015/2010 SMT. MADHU DADHICH STATE & ORS. 198 SBCWP NO 2019/2010 LOKESH JOSHI STATE & ORS. 199 SBCWP NO 2021/2010 SUNIL KUMAR BENIWAL STATE & ORS. 200 SBCWP NO 2022/2010 CHENA RAM STATE & ORS. 201 SBCWP NO 2023/2010 LAXMAN SINGH STATE & ORS. 202 SBCWP NO 2024/2010 SANJU BALA SHARMA STATE & ORS.
5 203 SBCWP NO 2035/2010MAMTA SHARMA STATE & ORS. 204 SBCWP NO 2040/2010 GANGA RAM STATE & ORS. 205 SBCWP NO 2043/2010 JAGNATH RAM STATE & ORS. 206 SBCWP NO 2047/2010 DURGA DAN CHARAN & ORS STATE & ORS. 207 SBCWP NO 2048/2010 RAM PRAKASH CHOUDHARY & STATE & ORS. ORS 208 SBCWP NO 2137/2010 SMT. SARLA DEVI STATE & ORS. 209 SBCWP NO 2170/2010 ASHOK KUMAR PARASHAR STATE & ORS. 210 SBCWP NO 2300/2010 SHIV PRASAD PAREEK STATE & ORS. 211 SBCWP NO 2323/2010 SUBHASH CHAND KADALA STATE & ORS. 212 SBCWP NO 2387/2010 ANJU BALA STATE & ORS. 213 SBCWP NO 2388/2010 SHIMLA DEVI STATE & ORS. 214 SBCWP NO 2446/2010 ANITA TRIVEDI STATE & ORS. 215 SBCWP NO 2447/2010 SMT. BHAGWANTI NAGDA STATE & ORS. 216 SBCWP NO 2448/2010 SMT. ANITA KOTHARI STATE & ORS. 217 SBCWP NO 6820/2008 PREETI CHOUHAN STATE & ORS. 218 SBCWP NO 5909/2008 PADAM DAS VAISHNAV STATE & ORS. 219 SBCWP NO 7030/2008 VIJAY PAL STATE & ORS. 220 SBCWP NO 7373/2008 CHHOTU SINGH STATE & ORS. 221 SBCWP NO 8380/2008 CHAMPA LAL SHARMA STATE & ORS. 222 SBCWP NO 3033/2009 CHANDRA SHEKHAR & ORS STATE & ORS. 223 SBCWP NO 10913/2009 PRAKASH SINGH STATE & ORS. 224 SBCWP NO 6387/2008 DEVKINANDAN PUROHIT STATE & ORS. 225 SBCWP NO 2167/2010 REKHA RANI STATE & ORS. 226 SBCWP NO 2179/2108 PANKAJ KUMAR PANDYA STATE & ORS. 227 SBCWP NO 2223/2010 MALA RAM STATE & ORS. 228 SBCWP NO 2224/2010 BHURA RAM STATE & ORS. 229 SBCWP NO 2286/2010 AMRIT LAL RAO STATE & ORS. 230 SBCWP NO 2287/2010 KESRI MAL SHARMA STATE & ORS. 231 SBCWP NO 2288/2010 SMT. RADHA SOLANKI STATE & ORS. 232 SBCWP NO 2293/2010 GOPAL SINGH RAO STATE & ORS. 233 SBCWP NO 2311/2010 PARUL MAHESHWARI STATE & ORS. 234 SBCWP NO 2337/2010 GAJENDRA SINGH STATE & ORS. 235 SBCWP NO 2343/2010 ARJUN SINGH & ORS. STATE & ORS. 236 SBCWP NO 2354/2010 AJAY KUMAR STATE & ORS. 237 SBCWP NO 2355/2010 BALWAN SINGH STATE & ORS.
238 SBCWP NO 2166/2010 SMT. MANJU CHAUHAN & ORS. STATE & ORS. 239 SBCWP NO 2180/2010 KAILASH CHANDRA PALIWAL STATE & ORS. 240 SBCWP NO 2184/2010 MANJULA BHUDRA STATE & ORS. 241 SBCWP NO 2208/2010 KESU LAL KHOKHARIYA STATE & ORS. 242 SBCWP NO 2298/2010 JAYANTI LAL NAI STATE & ORS. 243 SBCWP NO 2299/2010 AMAR CHAND STATE & ORS. 244 SBCWP NO 2376/2010 PARMA RAM STATE & ORS. 245 SBCWP NO 2377/2010 RATNA RAM STATE & ORS. 246 SBCWP NO 2378/2010 RAJESH LEGA STATE & ORS. 247 SBCWP NO 1409/2010 NATHU SINGH RANAWAT STATE & ORS. 248 SBCWP NO 1410/2010 HARISH KUMAR PURBIYA STATE & ORS. 249 SBCWP NO 2138/2010 KANIJ FATIMA STATE & ORS. 250 SBCWP NO 2141/2010 NAHAR SINGH MEENA STATE & ORS. 251 SBCWP NO 2142/2010 SADA RAM STATE & ORS. 252 SBCWP NO 6896/2008 PARMA RAM STATE & ORS. 253 SBCWP NO 8113/2008 CHANDAN SINGH STATE & ORS.
6Date of Order dated 10.3.2010 HON'BLE MR. PRAKASH TATIA, J.
S/Sh.Shyam Singh Khatri, BB Singh, Mukesh Rajpurohit, PS Chudawat, Rajesh Choudhary, Kishan Bansal, ML Khatri, RS Charan, Manish Pitalia, MA Siddiqui, Harish Purohit, NR Choudhary, Pradeep Shah, Dhirendra Singh, VK Sharma, TS Champawat, BS Deora, Rajesh Shah, PS Bhati, RC Joshi, HS Sidhu, CP Trivedi, Arjun Purohit, LS Jodha, Sandeep Saruparia, Sanjeet Purohit, SR Choudhary, GR Bhari, Mahendra Trivedi, RDS Sidhu, SKM Vyas, Moti Singh, SS Rathore, Sambhoo Singh, Bharat Srimali, Vinod Choudhary, BS Sandhu, AD Charan, VR Choudhary, KC Choudhary, PR Mehta, Bharat Devasi, RP Singaria, HR Rawal, IJ Yadav, CS Kotwani, MS Udawat, PP Choudhary, Mahendra Vishnoi, RS Mankad, Vinay Srivastava, Vinay Jain, Kuldeep Mathur, Sardul Vishnoi, P. Nayak, Rakesh Matoria, Rohitash Singh, Sajjan Singh, Rajesh Saharan, RD Potalia, TR Choudhary, HR Chawala, RS Saluja, GJ Gupta, Rajat Dave, AK Gaur, Ramesh Purohit, RS Choudhary, Ravindra Paliwal, JP Swami, HS Choudhary, Aruna Negi, PD Vaishnava, PR Singh, Vineet Dave, Dron Kaushik, Sachin Acharaya, SK Punia, MP Pareek, Sudheer Sharma and BN Kalla for the petitioner(s).
Mr.RL Jangid, Addl. Advocate General with Mr.Rajesh Bhati and Mr.Nimesh Suthar for the respondent-State.
<><><> Learned counsel for the petitioners submitted that the controversy involved in these writ petitions has already been 7 decided by the Coordinate Bench of this Court vide judgment dated 27.1.2010 delivered in SBCWP No.8497/2008 Manglaram & Ors. Vs. STATEasthan & Ors. which was decided with other connected writ petitions. It is submitted by learned counsel for the petitioners that the present writ petitions may also be decided in the light of the decision dated 27.1.2010 and same directions may be issued.
Learned counsel for the State submitted that there are several objections which are (i) the person who gave birth to child after cut off date and who had two children already is not an eligible candidate, (ii) some of the candidates were lacking experience, (iii) some of the candidates were over age and (iv) some of the candidates claimed benefit on the basis of their experience of working as Prerak. So far as other cases are concerned, the similar directions can be issued in the light of the decision given in judgment dated 27.1.2010.
Learned counsel for the petitioners submitted that in fact there is no necessity to go into all above objections in view of the direction no.2 given by the Coordinate Bench of this Court in the judgment dated 27.1.2010, which clearly provides that those petitioners who are not found to be eligible for any other reason then reasons may be assigned and be communicated to each of the petitioner so that if he feels aggrieved, he may avail the remedy under the law obviously for redressal of his grievance. It 8 is also submitted that for completion of process three month's time has already been granted by the order of this court dated 27.1.2010. Therefore, all these writ petitions may also be disposed of wherein the above objections of State are there.
I considered the submissions of learned counsel for the parties and in view of the fact that this court has already decided the controversy and issued directions to the respondents, therefore, these writ petitions are also disposed of in terms of the said judgment dated 27.1.2010 and it is made clear that the State Government's any plea that candidature was rejected on the ground of birth of child after cut off date to a candidate who had two children already, the candidature was rejected on the ground of lack of experience required, the candidate was over age and the candidate could not have been given relief because the experience gained while serving as Prerak is not fulfilling the requisite qualification for the appointment to the post of Prabodak are also the reasons already included in the directions issued by this Court in judgment dated 27.1.2010 in second direction. Therefore and otherwise also, there is no reason to deny opportunity to the petitioners for submitting their representation with respect to any objection referred above also so that their objection can be decided by the respondents in accordance with rules applicable for the purpose of giving appointment on the post of Prabodak.
9Hundreds of writ petitions have been decided by this Court (Jaipur Bench) by order dated 27.1.2010 passed in SBCWP No.4053/2008 (Bhupesh Kumar & Ors. vs. STATE. & Ors.) along with 197 connected writ petitions and following that decision, this Court (by me) also allowed hundreds of writ petitions by various orders, one of the orders being order dated 10.2.2010 passed in SBCWP No.930/2010 (Mahendra Singh Solanki vs. State & Ors.).
After the judgment dated 27.1.2010 delivered in the case of Bhupesh Kumar (supra), there were some doubts in the mind of the respondents, therefore, it was clarified that all objections which could have been about the candidature of any of the petitioner may also be examined by the concerned authority which is already covered in para no.2 of the directions issued in the judgment dated 27.1.2010 and was made clear further in the judgment dated 10.2.2010.
However, learned AAG Mr.RL Jangid submits that during this process, the concerned authority is required to examine the genuineness of the documents as well as will have to examine the effect of various judgments and it will be difficult for the concerned authority to interpret the judgments. It is also submitted that some of the petitioners may have filed different documents in the writ petition itself than the documents which have been submitted before the concerned authority for obtaining the appointment on the post of Prabhodhak.
10Since some of the judgments have already been referred in the judgment dated 27.1.2010 and have been quoted also making the legal position clear, therefore, there cannot be any difficulty for the concerned authority in following the decisions of this Court referred above and also the decisions which have been passed subsequently, if produced by the candidate, if his case is covered by any other judgment.
So far as genuineness of the documents is concerned, that is to be examined by the authority concerned and otherwise also, that is the duty of the concerned authority before giving any appointment. The documents which have already been submitted along with the application for appointment shall be considered by the authority concerned and he may also look into the genuineness of the documents and for that purpose, this Court do not find any reason to issue directions to the concerned authority and at the cost of repetition, it is stated that in every case of appointment, it is the duty of the concerned authority to examine all the relevant documents before giving appointment in Government service. Therefore, this issue can be well examined by the concerned authority case wise instead of deciding these questions of facts here in writ jurisdiction straightaway as in the writ petitions, photostat copies of the documents are filed wherein there may be some misprint or discrepancy and the officer may look into the original documents to find out the 11 genuineness of the documents.
It is also made clear that the directions issued in the judgments dated 27.1.2010 and subsequently directing the respondents to consider the candidature of the petitioners, apply to those candidates who submitted their applications in time pursuant to the advertisement dated 31.5.2008.
In view of the above reasons, these writ petitions are disposed of in terms of the same directions as given in judgment dated 27.1.2010 and it is made clear that the petitioners will be free to submit their representation within a period of two week's time so that the entire exercise may be completed within the time granted by the judgment dated 27.1.2010. Directions as given in judgment dated 27.1.2010:
(i) Respondents are directed to first prepare list of writ petitioners whose applications were received by the respondents in respective districts, and who were not called for interview for the reasons that there was summer break resulting in discontinuance of experience for five years, or experience certificate has not been verified, may be called for interview and this exercise be completed within two months;
and simultaneously, petitioners may also contact the office of the concerned authority; and
(ii) such of petitioners who are not found to be eligible for any other reason, may be assigned and communicated to each of them, to which if he feels 12 aggrieved, will be free to avail of remedy under the law.
(iii) After completion of exercise referred to in para
(i) &(ii) (supra), further process be initiated for finalizing merit list of respective districts and such petitioners may be considered for appointment if find place in order of merit in their respective district against advertised vacancies including those duly revised by subsequent corrigendum to advertisement dated 31.5.2008, within a period of three months thereafter in accordance with Rules, 2008 and in the light of judgments of this court (supra).
[PRAKASH TATIA], J.
mlt/s.phophalia/cpgoyal 13 S.B. CIVIL WRIT PETITION NO.
Date of Order dated 10.3.2010 HON'BLE MR. PRAKASH TATIA, J.
S/Sh.Shyam Singh Khatri, BB Singh, Mukesh Rajpurohit, PS Chudawat, Rajesh Choudhary, Kishan Bansal, ML Khatri, RS Charan, Manish Pitalia, MA Siddiqui, Harish Purohit, NR Choudhary, Pradeep Shah, Dhirendra Singh, VK Sharma, TS Champawat, BS Deora, Rajesh Shah, PS Bhati, RC Joshi, HS Sidhu, CP Trivedi, Arjun Purohit, LS Jodha, Sandeep Saruparia, Sanjeet Purohit, SR Choudhary, GR Bhari, Mahendra Trivedi, RDS Sidhu, SKM Vyas, Moti Singh, SS Rathore, Sambhoo Singh, Bharat Srimali, Vinod Choudhary, BS Sandhu, AD Charan, VR Choudhary, KC Choudhary, PR Mehta, Bharat Devasi, RP Singaria, HR Rawal, IJ Yadav, CS Kotwani, MS Udawat, PP Choudhary, Mahendra Vishnoi, RS Mankad, Vinay Srivastava, Vinay Jain, Kuldeep Mathur, Sardul Vishnoi, P. Nayak, Rakesh Matoria, Rohitash Singh, Sajjan Singh, Rajesh Saharan, RD Potalia, TR Choudhary, HR Chawala, RS Saluja, GJ Gupta, Rajat Dave, AK Gaur, Ramesh Purohit, RS Choudhary, Ravindra Paliwal, JP Swami, HS Choudhary, Aruna Negi, PD Vaishnava, PR Singh, Vineet Dave, Dron Kaushik, Sachin Acharaya, SK Punia, MP Pareek, Sudheer Sharma and BN Kalla for the petitioner(s).
Mr.RL Jangid, Addl. Advocate General with Mr.Rajesh Bhati and Mr.Nimesh Suthar for the respondent-State. .
<><><> This writ petition is disposed of. [see separate judgment in SBCWP No.6132/2008- Vinod Kumar Yadav Vs. STATE. & Ors., decided today itself, i.e., 10.3.2010.
By order Court Master.