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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(f)" Chief Inspector" means the Chief Inspector of Inspection of Building and Construction appointed under sub- section (2) of section 42;