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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in U.P. State Public Service Commission (Regulation of Procedure) Act, 1985

(4)When the Chairman is absent on leave or is unable to be present at a meeting of the Commission; the seniormost member shall preside over the meeting and perform the function of the Chairman:Provided that the list of cases on which decisions have been arrived at and those in respect of which action has been taken during the absence of the Chairman shall be placed before the Chairman immediately on his return from leave, or on resuming duty, as the case may be.