Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 976] [Entire Act] State of Punjab - Subsection Section 976(iii) in Punjab Jail Manual, 1996 (iii)The Superintending Engineer will forward to the Chief Engineer, for information, only such certificates of inspection as exhibit unsatisfactory features of an important nature.
