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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Tripura - Subsection

Section 66(1)(a) in The Tripura Co-operative Societies Act, 1974

(a)is in default to the society or any other society in respect of any loan or advance taken by him or of any other dues to the society or any other society: