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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(h) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(h)Ordinary repairs to buildings (if these belong to the institution and furniture etc.). Repairs may be calculated at 1% for pacca and 2% for Kachha buildings.