Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115VW] [Entire Act] Union of India - Subsection Section 115VW(ii) in The Income Tax Act, 1961 (ii)furnishes, alongwith the return of income for that previous year, the report of an accountant, in the prescribed form duly signed and verified by such accountant.
