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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Chemical Weapons Convention Rules, 2016

(2)The Chairperson of the Authority shall hold the office for a term of three years and shall be eligible for re-appointment:Provided that no person shall hold office as Chairperson after he has attained the age of sixty years.