Calcutta High Court (Appellete Side)
Central Board Of Trustees Through The ... vs The Registrar Epf Appellate Tribunal & ... on 27 April, 2022
Author: T. S. Sivagnanam
Bench: T. S. Sivagnanam
1 57 27.04.2022
MAT 2089 of 2017 RP Ct. No. 16 AN With IA No. CAN 1 of 2017 (Old No. CAN 7530 of 2017) IA No. CAN 1 of 2018 (Old CAN No. 10313 of 2018) (CAN not found) Central Board of Trustees through the APFC vs. The Registrar EPF Appellate Tribunal & anr.
This matter has wrongly been tagged with Item No. 56 (MAT 1203 of 2018) in today's list which shall be listed separately and not tagged with Item No. 56 (MAT 1203 of 2018).
(T. S. Sivagnanam, J.) (Hiranmay Bhattacharyya, J.)