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[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Goa - Subsection

Section 73(3)(i) in The Goa Panchayat Raj Act, 1994

(i)in the case of an encroachment, with further fine which may extend to ten rupees for every day on which the encroachment continues after the date of first conviction;