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State of Tamilnadu - Section

Section 146 in Tamil Nadu Educational Inspection Code

146. Correspondence.

- All correspondence from managers or heads of first-grade colleges shall be addressed to the Director. Correspondence from managers of all other institutions or their authorised agents shall, in the first instance, be addressed to the Inspecting Officers on whom the duty of conducting the annual inspection and examinations of the institutions concerned devolves under this Code. All correspondence from and to Inspecting Officers shall be with the recognised manager or his agent or local correspondent approved by the department. Heads of institutions who are not managers or their authorised agents shall not address the Inspecting Officers direct, except in cases of emergency and under the general or special permission of managers, and Inspecting Officers shall not address them direct except in cases of emergency.