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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(B) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(B)Where the vacant land is situated in an urban agglomeration falling within category II specified in Schedule I, one thousand five hundred square metres;