Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Cotton Cloth Act, 1918 11. Grant of licences for sale of standard cloth. A licence for the sale of standard cloth shall be granted by such authority, in such form and subject to such conditions as the State Government may prescribe by rules made under this Act.
