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State of Madhya Pradesh - Section

Section 29 in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

29. The Comptroller.

(1)The Comptroller shall be a whole time officer of the University and shall be appointed by the Vice-Chancellor on the recommendation of the Board.
(2)The salary and allowance and other conditions of services of the Comptroller shall be such as may be prescribed by statutes.
(3)The Comptroller shall manage the funds and investments of the University and shall advise in regard to its financial policy.
(4)The Comptroller shall be responsible to the Vice-Chancellor in the preparation of the budget and statement of accounts of the University.
(5)The Comptroller shall be responsible to the Vice-Chancellor for ensuring that expenditure are made as authorised in the budget. When budget revisions are required in the interest of extending new programmes, changed requirements and for other reasons, he shall be responsible for preparing the needed revisions and for expediting their appropriate approval.