Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(d) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(d)to investigate the affairs of the insurance broker suo-motu in the interest of proper development of insurance business or in policyholders' interest.