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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Gujarat - Subsection

Section 53(1)(a) in The Gujarat Water Supply and Sewerage Board Act, 1978

(a)wilfully obstruct any person acting under the authority of the Board in setting out the lines of any work or pull up or remove any pillar, post or stay fixed in the ground for the purpose of setting out the lines of such works, or deface or destroy any works made for the said purposes; or