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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(c) in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014

(c)"Circle-in charge" means the Deputy Commissioner of Commercial Taxes or the Assistant Commissioner of Commercial taxes or the Commercial Taxes Officer, in charge of the circle or the officer specially empowered by the Commissioner in this behalf;