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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(iv) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(iv)make such additions to or corrections in the list as appear to him to be necessary by reason of-