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[Cites 0, Cited by 1] [Section 4(8)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(8)(a) in The Wealth-Tax Act, 1957

(a)who is allowed to take or retain possession of any building or part thereof in part performance of a contract of the nature referred to in section 53-A of the Transfer of Property Act, 1882 (4 of 1882);