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State of Rajasthan - Section

Section 11 in Rajasthan Public Libraries Rules, 2012

11. Power to grant recognition as public library.

- On receipt of application under Rule 9, the Director shall cause the library to be inspected either by himself or by an officer authorized by him and after making such other inquiries as he deems necessary and on fulfillment of the conditions specified in Rule 10, recognize the library, as far as possible, within three months from the date of receipt of the application, as public library.