Mahesh Chouriya vs Madhya Pradesh Poorva Shetra Vidyut ... on 20 June, 2023

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Madhya Pradesh High Court

Mahesh Chouriya vs Madhya Pradesh Poorva Shetra Vidyut ... on 20 June, 2023

Bench: Nandita Dubey

                                                      1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SMT. JUSTICE NANDITA DUBEY
                                             ON THE 20 th OF JUNE, 2023
                                          WRIT PETITION No. 8892 of 2023

                          BETWEEN:-
                          1.    MAHESH    CHOURIYA    S/O  GYAN     CHAND
                                CHOURIYA, AGED ABOUT 37 YEARS, R/O BEHIND
                                PRIMARY SCHOOL MUKAM JATAMA UMARHAR
                                CHHINDWARA      DISTRICT     CHHINDWARA
                                (MADHYA PRADESH) OCCUPATION METER
                                READER

                          2.    UMESH KUMAR DUBEY S/O BRAJ LAL, AGED
                                ABOUT 48 YEARS, R/O PIPARIYA FATEHPUR SUB
                                DISTRICT CHOURAI DISTRICT CHHINDWARA
                                (MADHYA PRADESH) OCCUPATION: METER
                                READER

                          3.    MAHENDRA KUMAR PAL S/O PITAMBAR PAL,
                                AGED ABOUT 45 YEARS, R/O WARD NO. 15 GRAM
                                LAKHNA PIPARIYA TEHSIL CAURAI POST
                                SITAPAR CHHINDWARA DISTRICT CHHINDWARA
                                (MADHYA PRADESH) OCCUPATION: METER
                                READER

                          4.    LEKHRAJ NADEKAR S/O HARIBHAU NADEKAR,
                                AGED ABOUT 34 YEARS, OCCUPATION: METER
                                READER R/O WARD NO 8 SINGPUR POST
                                KOPRAWADI KALA DISTRICT SINGPUR DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                          5.    KAPIL KUMAR RAMTEKE S/O GAJANAND
                                RAMTEKE,     AGED    ABOUT   29   YEARS,
                                OCCUPATION: METER READER R/O WARD NO 6
                                PATHAMDANA SHIVAM NAGAR NEAR BODARI
                                RIVER    DISTRICT-CHHINDWARA    (MADHYA
                                PRADESH)

                          6.    PRAVEEN THAKUR S/O KRISHNA KUMAR
                                THAKUR, AGED ABOUT 27 YEARS, OCCUPATION:
                                METER READER R/O DURGA CHOWK NEAR
                                DURGA MANDIR BHULA MOHGAUN DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

Signature Not Verified
Signed by: JITIN KUMAR
CHOURASIA
Signing time: 6/20/2023
5:47:43 PM
                                                         2
                          7.    NAND KISHORE CHOURIYA S/O, AGED ABOUT 35
                                YE A R S , OCCUPATION: METER READER R/O
                                WARD NO 19 POST CHANTAH NEAR CHOURAI
                                SHIV      MANDIR    CHANDDHANA  DISTRICT
                                CHHINDWARA (MADHYA PRADESH)

                                                                                         .....PETITIONERS
                          (BY SHRI SUMIT KANOJIYA - ADVOCATE )

                          AND
                          1.    MADHYA PRADESH POORVA SHETRA VIDYUT
                                VITRAN COMPANY LIMITED THROUGH ITS
                                MANAGING DIRECTOR JABALPUR BLOCK NO. 7
                                SHAKTI   BHAWAN   JABALPUR   (MADHYA
                                PRADESH)

                          2.

                                MADHYA PRADESH POORVA SHETRA
                                VIDYUT VITRAN COMPANY LIMITED
                                THROUGH          ITS   SUPERINTENDENT
                                E N G I N E E R CHHINDWARA    (MADHYA
                                PRADESH)



                          3.    THE ASSISTANT ENGINEER POORVA KSHETRA
                                VIDYUT VITRAN    CO.  LTD. CHOURAI SUB
                                DIVISION CHHINDWARA (MADHYA PRADESH)

                          4.    EXECUTIVE ENGINEER M.P. POORVA KSHETRA
                                VIDYUT   VITRAN   CO.   LTD. CHHINDWARA
                                (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                          (NONE )

                                This petition coming on for admission this day, the Court passed the
                          following:
                                                              ORDER

The limited prayer of the petitioners is that their representation (Annexure P/6) filed on 11.03.2023 before the respondent no.2 may be directed to be decided, at the earliest in the light of clause 1.14.5 of circular dated 5th June,2018.

Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 6/20/2023 5:47:43 PM 3

Considering the submission of learned counsel for the petitioner, this petition is disposed of with a direction to the respondent no.2/M.P.Poorva Kshetra Vidyut Vitran Co.Ltd. Though its Supdt.Engineer, Chhindwara, M.P. to decide the pending representation of the petitioners in the light of aforesaid circular within a period of ninety days from the date of production/receipt of certified copy of the order passed today by this Court.

However, it is made clear that this Court has not opined on the merits of the case.

Certified copy as per rules.

(NANDITA DUBEY) JUDGE jk Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 6/20/2023 5:47:43 PM

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