Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(6) in Kerala Highway (control of access and restriction on use of land) Rules, 2000 (6)Any interested person can obtain an attested extract of the relevant portion of the register on payment of a fee of Rs. 25/- per each page required.
