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Himachal Pradesh High Court

M/S Neptune Life Sciences (P) Ltd. And ... vs . on 13 November, 2024

M/s Neptune Life Sciences (P) Ltd. and others vs. Union of India.

Cr. MMO No.531 of 2024 13.11.2024 Present: Mr. Nikhil, Advocate, vice Mr. C.S. Thakur, Advocate, for the petitioners.

Mr. Shashi Shirshoo, Central Government Counsel, for the respondent-Union of India.

Reply is stated to have been filed. However, the same is not on record.

Registry to trace the same and place it on record well before the next date of hearing after removal of objection(s), if any.

Learned vice counsel appearing on behalf of the petitioners submits that they have received copy of the reply and seeks time to file rejoinder thereto.

As prayed, list after four weeks.




                                                              ( Bipin C. Negi )
                  November 13, 2024 (KS)                           Judge