Chattisgarh High Court
M/S Chhattisgarh Packagers Pvt Ltd vs M/S Chhattisgarh Pathya Pustak Nigam 40 ... on 4 April, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet Writ Petition (Art. 227) No.879 of 2017 M/s Chhattisgarh Packagers Pvt. Ltd Versus M/s Chhattisgarh Pathya Pustak Nigam SB Hon'ble Shri Justice Sanjay K. Agrawal Motion 04/04/2019 Mr. Avinash Chand Sahu, counsel for the petitioner.
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(Sanjay K. Agrawal) Judge Soma