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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2) in The Haryana Board of School Education Act, 1969

(2)conduct examinations for school education, admit to such examinations, on the prescribed conditions, candidates who pursue the prescribed course of instructions, whether in recognised institutions or otherwise, and demand and receive the prescribed fees ;