Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 377 in Jharkhand Municipal Act, 2011 377. Power to make regulations. - The municipality may make regulations consistent with the Act for controlling and regulating the use and management of burial and burning grounds and the disposal of corpses.
