Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Maharashtra - Subsection Section 113(1) in Maharashtra Factories Rules, 1963 (1)Where an exemption is granted under section 84, the manager shall maintain a Register showing the position of each worker as regard leave due, leave taken and wages granted.
